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[Cites 0, Cited by 0] [Section 6] [Entire Act]

NCT Delhi - Subsection

Section 6(24) in The Delhi Pharmaceutical Sciences and Research University Act, 2008

(24)to acquire, hold, manage and dispose of any property, movable or immovable, including trust and endowment properties, for the purposes of the University expect for the land acquired or building constructed with the assistance of the Government in which case the prior approval of the Government shall be required;