Delhi High Court - Orders
Marico Limited vs Narico Agrovet Private Limited & Anr on 14 December, 2022
Author: C.Hari Shankar
Bench: C. Hari Shankar
$~25(Original)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 717/2021 & I.A. 17572/2021, I.A. 11822/2022, I.A.
20070/2022
MARICO LIMITED ..... Plaintiff
Through: Ms. Anuradha Salhotra, Mr. Sumit
Wadhwa and Ms. Sharika Vijh, Advs.
versus
NARICO AGROVET PRIVATE LIMITED & ANR.
..... Defendants
Through: Mr. Abhishek Yadav with
direction of D 1 Mr. Sameer Yadav
Mr. Rohan Ahuja and Ms. Shruttina, Advs. for
D2
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 14.12.2022
1. Mr. Sameer Yadav is present in-person. He is given two days' time to place an affidavit on record stating whatever he desires to state in the affidavit.
2. Re-notify on 16th December 2022.
3. Mr. Yadav would remain present on the next date of hearing as well.
C.HARI SHANKAR, J DECEMBER 14, 2022/AR Signature Not Verified Digitally Signed By:KAMLA RAWAT Signing Date:15.12.2022 16:20:44