Section 144 in The Punjab Panchayati Raj Act, 1994
144. Inspection of Budget and Accounts of Panchayat Samitis.
- Every Panchayat Samiti shall cause a copy of its budget sanctioned under Section 142 and of accounts made up under Section 143 to be kept at its office; and any member of the Panchayat Samiti may, at all reasonable times, inspect any such budget or account without payment of any fee.
