Supreme Court - Daily Orders
Gopal Chinayya Shetty vs The State Of Maharashtra on 17 July, 2025
1
ITEM NO.71 REGISTRAR COURT. 2 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. MASHROOR ALAM KHAN
Petition(s) for Special Leave to Appeal (C) No(s). 14116/2025
GOPAL CHINAYYA SHETTY Petitioner(s)
VERSUS
THE STATE OF MAHARASHTRA & ORS. Respondent(s)
IA No. 124900/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 124899/2025 - EXEMPTION FROM FILING O.T. Date : 17-07-2025 This matter was called on for hearing today.
For Petitioner(s) :
Mr. Ankit Yadav, AOR Ms. Gunjan Rathore, Adv.
For Respondent(s) :
Mr. Sourav Singh, Adv.
Mr. Siddharth Dharmadhikari, Adv. Mr. Aaditya Aniruddha Pande, AOR Mr. Shrirang B. Varma, Adv.
Ms. Reena Pandey, Adv.
Mr. Anurag Pandey, AOR Mr. Abhikalp Pratap Singh,AOR Ms. Shubhangi Agarwal,Adv.
UPON hearing the counsel the Court made the following Signature Not Verified O R D E R Digitally signed by Madhu Grover Date: 2025.07.18 Four weeks time, is granted to the respondent Nos. 1 to 3 to 11:53:59 IST Reason:
file counter affidavit.
Service is not complete in respect of Respondent No.4.2
Mr. Abhikalp Pratap Singh, Ld. AOR has entered appearance on behalf of respondent No.4.
Ld. Counsel seeks and is granted four weeks time to file vakalatnama and counter affidavit.
List again on 25.8.2025.
MASHROOR ALAM KHAN Registrar MG