Allahabad High Court
Anurag Trivedi, & Anr vs State Of U.P., Thru. C.B.I.,& Anr on 3 March, 2017
Author: Pratyush Kumar
Bench: Pratyush Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 12 Case :- U/S 482/378/407 No. - 1603 of 2010 Applicant :- Anurag Trivedi, & Anr Opposite Party :- State Of U.P., Thru. C.B.I.,& Anr Counsel for Applicant :- A.K. Shukla Counsel for Opposite Party :- Bireshwar Nath,Rishad Murtaza Hon'ble Pratyush Kumar,J.
On the request of the counsel for opposite party, matter is passed over for the day.
List in the next cause list.
Till the date of next listing, interim order, if any, shall remain operative.
Order Date :- 3.3.2017 psd