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Allahabad High Court

Anurag Trivedi, & Anr vs State Of U.P., Thru. C.B.I.,& Anr on 3 March, 2017

Author: Pratyush Kumar

Bench: Pratyush Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- U/S 482/378/407 No. - 1603 of 2010
 

 
Applicant :- Anurag Trivedi, & Anr
 
Opposite Party :- State Of U.P., Thru. C.B.I.,& Anr
 
Counsel for Applicant :- A.K. Shukla
 
Counsel for Opposite Party :- Bireshwar Nath,Rishad Murtaza
 

 
Hon'ble Pratyush Kumar,J.
 

On the request of  the counsel for opposite party, matter is  passed over for the day.

List in the  next cause list.

Till the date of next listing, interim order, if any, shall remain operative.

Order Date :- 3.3.2017 psd