Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 31 in The Prevention of Food Adulteration Rules, 1955 31. Colours to be pure. - The colours specified in rule 28 when used in the preparation of any article to food shall be pure and free from any harmful impurities.
