Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] State of Jammu-Kashmir - Subsection Section 60(b) in The Prisons Act, Svt. 1977 [Jammu and Kashmir] (b)for the regulation by numbers, length or character of sentences, or otherwise, of the prisoners to be confined in each class of prisons;
