Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Tamilnadu - Subsection Section 11(1) in Tamil Nadu Electricity Supply Undertakings (Acquisition) Act, 1954 (1)The compensation due to a licensee under this Act shall be paid or deposited in cash, as hereinafter provided in this section.
