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[Cites 0, Cited by 8] [Section 84] [Entire Act]

State of Rajasthan - Subsection

Section 84(10) in Rajasthan Panchayati Raj Act, 1994

(10)[ The District Elementary Education Officer shall act as officer in charge of elementary education for Zila Parishad and exercise such other powers and perform such other functions as are conferred upon, or assigned to him by the State Government.][Added by Section 50 of the Rajasthan Panchayati Raj (Amendment) Act, 2000 published in Rajasthan Gazette Extraordinary Part IV-A dated 3.5.2000 with immediate effect.]