Income Tax Appellate Tribunal - Agra
J.M Footwear Exports Private Limited, ... vs Pcit-1, Agra, Agra on 20 July, 2023
IN THE INCOME TAX APPELLATE TRIBUNAL
AGRA BENCH 'DB': AGRA
(Through Video Conferencing)
BEFORE,
SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER
AND
SHRI YOGESH KUMAR U.S., JUDICIAL MEMBER
ITA No.87/AGR/2022
(ASSESSMENT YEAR 2017-18)
J. M. Footware Exports Pr.CIT-1
Private Limited Agra
C-39, Industrial Area Vs.
Site-C, Sikandra
Agra-282 007
PAN-AABCJ 7677A
(Appellant) (Respondent)
Appellant by None
Respondent by Sh. Surendra Pal, CIT-DR
Date of Hearing 17/07/2023
Date of Pronouncement 20/07/2023
ORDER
PER YOGESH KUMAR U.S., JM:
This appeal by Assessee is filed against the order of Learned Commissioner of Income Tax-1, Agar ["Ld. CIT", for short], dated 31/03/2022 for Assessment Year 2017-18. Page 1 of 3 ITA No.87/Agr/2022
J. M. Footwear Exports Pvt. Ltd. vs. PCIT
2. At the time of hearing, no one was present on behalf of the assessee, but a letter dated 14.07.2023 was filed by the assessee expressing the desire to withdraw the present appeal and dismissed the same as withdrawn.
3. The Ld. Sr. DR for Revenue expressed no objection against withdrawal of the appeal by the assessee.
4. In view of the foregoing; this appeal filed by the assessee is dismissed as withdrawn.
Order pronounced in open Court on 20th July, 2023 Sd/- Sd/-
(SHAMIM YAHYA) (YOGESH KUMAR U.S.)
ACCOUNTANT MEMBER JUDICIAL MEMBER
Dated: 20/07/2023
Pk/R.N, Sr ps
Copy forwarded to:
1. Appellant
2. Respondent
3. CIT
4. CIT(Appeals)
5. DR: ITAT
ASSISTANT REGISTRAR
ITAT, AGRA
Page 2 of 3
ITA No.87/Agr/2022
J. M. Footwear Exports Pvt. Ltd. vs. PCIT Page 3 of 3