Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 17 in The Hardwar Kumbha Mela Rules, 1997 17. Mela Report. - The Officer-in-Charge shall prepare and submit to the State Government, through the Commissioner, a report in respect of the Mela to reach the Government by not later than June 30, 1998.
