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State of Tamilnadu - Section

Section 7 in Tamil Nadu Compulsory Elementary Education Rules, 1998

7. Time for submission of report to Government.

- The competent authority, who has been directed by the Government to make an enquiry or to take appropriate proceedings under the Act in any case specified in that order, shall report to the Government, the result of the enquiry made or the proceedings taken by him within thirty days from the date of conclusion of the enquiry or the proceedings.