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[Cites 0, Cited by 0] [Section 257AA(7)] [Section 257AA] [Entire Act]

State of Tamilnadu - Subsection

Section 257AA(7)(ii) in Tamil Nadu Panchayats Act, 1994

(ii)not below the rank of Joint Director in the office of the Director of Collegiate Education, in respect of swimming pools located in the premises of colleges and Universities.