Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 278(1)] [Section 278] [Entire Act]

State of Nagaland - Subsection

Section 278(1)(a) in Nagaland Municipal Act, 2001

(a)The surface cleaning of all streets in the Municipal area and removal of sweeping therefrom;