Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Haryana - Subsection

Section 28(1)(d) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(d)any contribution or grant made by the Central Government, the University Grants Commission, International Donor Agencies, like the World Health Organization and United Nations International Children's Emergency Fund etc.