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[Cites 0, Cited by 0] [Section 108] [Entire Act]

State of Telangana - Subsection

Section 108(b) in Telangana Panchayat Raj Act, 2018

(b)where any such place or stand has been provided, prohibit the use for the same purpose by any person within such distance thereof, of any public places or the sides of any public road, as the Gram Panchayat may, subject to the control of the "District Collector", specify.