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State of Tamilnadu - Section

Section 24 in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

24. Members not entitled to remuneration.

- The members of the Governing Council shall not be entitled to receive any remuneration from the University except such travelling and daily allowances as may be prescribed by the statutes:Provided that nothing contained in this section shall preclude any member from drawing his emoluments to which he is entitled by virtue of the office he holds.