Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 192 in The Bihar Motor Vehicles Rules, 1992 192. Traffic control signals. - For the purpose of Section 119, signals or directions given by the police officer shall be as illustrated as in the fifth schedule.
