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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Assam - Subsection

Section 13(2)(d) in The Assam Technical Education Service Rules, 1981

(d)details about reservation in case of promotion to the service and about carry forward of vacancies ass provided under sub-rule (2) of Rule 11 ; and