Kerala High Court
V.M.Sebastian vs Superintendent Of Police on 27 October, 2016
Author: Antony Dominic
Bench: Antony Dominic, Dama Seshadri Naidu
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE ANTONY DOMINIC
&
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
WEDNESDAY, THE 9TH DAY OF AUGUST 2017/18TH SRAVANA, 1939
WP(C).No. 36378 of 2016 (V)
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PETITIONER :
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V.M.SEBASTIAN,
57 YEARS, S/O.MATHEW, PROPRIETOR,
ST. SEBASTIAN'S COLLEGE, KATTAPPANA, IDUKKI DIST.
BY ADV. SMT.P.R.REENA
RESPONDENT(S):
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1. SUPERINTENDENT OF POLICE,
CIVIL STATION, IDUKKI, PIN 685603.
2. DEPUTY SUPERINTENDENT OF POLICE,
KATTAPPANA, IDUKKI DIST. PIN 685508.
3. CIRCLE INSPECTOR OF POLICE,
KATTAPPANA POLICE STATION,
KATTAPPANA, IDUKKI DIST. PIN 685508.
4. SUB INSPECTOR OF POLICE,
KATTAPPANA POLICE STATION,
KATTAPPANA, IDUKKI DIST., PIN 685508.
Addl.R5. STUDENTS FEDERATION OF INDIA (SFI)
CHERUTHONI, IDUKKI, REPRESENTED BY ITS SECRETARY,
THEJUS K. JOSEPH.
Addl. R6. KERALA STUDENTS UNION (KSU)
REPRESENTED BY ITS PRESIDENT TOMY THOMAS,
DISTRICT COMMITTEE OFFICE, IDUKKI PO., IDUKKI DISTRICT.
Addl. R7. AKHILA BHARATHIYA VIDYARTHI PARISHAT (ABVP)
BJP KARYALAYAM, THODUPUZHA, IDUKKI DISTRICT,
REPRESENTED BY ITS DISTRICT CONVENER, SREEHARI.
WP(C).No. 36378 of 2016 (V)
Addl. R8. ALL INDIA STUDENTS FEDERATION,
PAINAV, IDUKKI DISTRICT,
REPRESENTED BY ITS SECRETARY, AMAL ASHOK.
*INADDL.RESPONDENTS 5 TO 8 ARE IMPLEADED AS PER ORDER DTD.21.7.2017
I.A.No.11474/2017.
BY SR.GOVERNMENT PLEADER SRI.P.P.THAJUDEEN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
09-08-2017, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No. 36378 of 2016 (V)
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APPENDIX
PETITIONER(S)' EXHIBITS
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EXHIBIT P1 TRUE COPY OF THE LICENSE ISSUED BY THE KATTAPPANA MUNICIPALITY
TO THE PETITIONER DATED 27.10.2016
EXHIBIT P2 TRUE COPY OF THE JUDGMENT REPORTED IN 2004 KHC PAGE 594
EXHIBIT P3 TRUE COPY OF THE JUDGMENT REPORTED IN 2007 (1) KHC 9
EXHIBIT P4 TRUE COPY OF THE JUDGMENT REPORTED IN 2011(4) KHC 89
EXHIBIT P5 TRUE COPY OF THE REPRESENTATION FILED BY THE PETITIONER BEFORE
THE RESPONDENTS DATED 05.11.2016
RESPONDENT(S)' EXHIBITS
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True copy
P.A. to Judge
ANTONY DOMINIC & DAMA SESHADRI NAIDU, JJ.
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W.P.(C)No.36378 of 2016
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Dated this the 9th day of August, 2017
JUDGMENT
Antony Dominic, J.
Counsel for the petitioner seeks permission to withdraw the writ petition.
In view of the request made, the writ petition is dismissed as withdrawn.
Sd/-
ANTONY DOMINIC, JUDGE Sd/-
DAMA SESHADRI NAIDU, JUDGE skj True copy P.A. to Judge