Supreme Court - Daily Orders
Dr. Ulhas Patil Medical College And ... vs Tejaswini on 2 September, 2019
Bench: Arun Mishra, M.R. Shah
ITEM NO.59 COURT NO.4 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
M.A.No.1013/2019 in C.A.No.5700 of 2018
DR. ULHAS PATIL MEDICAL COLLEGE
AND HOSPITAL, JALGAON PETITIONER(S)
VERSUS
TEJASWINI & ORS. RESPONDENT(S)
(FOR ADMISSION)
Date : 02-09-2019 This application was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s)
Ms.Divya Roy, AOR
Mr.Piyush Kaushik, Adv.
For Respondent(s)
Mr.Vinay Navare, Sr.Adv.
Ms.Abha R. Sharma, Adv.
Mr.Sudhanshu S. Choudhari, AOR
Mr.Nishant R.Katneshwarkar, AOR
Mr.L.D.Joshi, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 6th September, 2019.
(Ashok Raj Singh) (Jagdish Chander)
Court Master Court Master
Signature Not Verified
Digitally signed by
ASHOK RAJ SINGH
Date: 2019.09.03
17:04:49 IST
Reason: