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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(4)(a) in The Boilers Act, 1991 (1934 A. D.)

(a)register the boiler and assign a register number thereto either forthwith or after satisfying himself that any structural alteration, addition or renewal which he may deem necessary has been made in or to the boiler or any steam-pipe attached thereto ; or