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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(1) in Punjab Document Writers Licensing Rules, 1961

(1)Any person aggrieved by an order of the Licensing Authority or the Inspector- General of Registration passed under these rules, may, within a period of sixty days of the order, prefer an appeal to the Commissioner of the Division in which such person had been practising.