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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1) in The Dedicated Freight Corridor Railway General Rules, 2018

(1)Every railway servant shall, -
(a)see that every exertion is made for ensuring the safety of the public,
(b)promptly report any occurrence affecting or likely to affect the safe or proper working of the Railway which may come to his notice, and
(c)render on demand all possible assistance in the case of an accident, disaster or obstruction, and
(d)Observe all the safe practices and precautions prescribed for his assigned duty, and never resort to methods endangering safety.