Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 16 in The Life Insurance Corporation of India (Employees) Pension Rules, 1995 16. Counting of service on probation. - Service on probation against a post in the Corporation if followed by confirmation in the same or another post shall qualify.
