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[Cites 0, Cited by 0] [Section 19(7)] [Section 19] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 19(7)(c) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(c)rental income obtained from such leased assets exceeds twenty per cent of the value of the rental income of all underlying assets,