Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 177(1)] [Section 177] [Entire Act] Union of India - Subsection Section 177(1)(b) in Government of India Act, 1935 (b)in any other case have effect as if it had been made on behalf of the Federation,