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State of Bihar - Section

Section 11 in Bihar Fire Service Act, 2014

11. Effect of suspension of fire officer.

- The powers, functions and privileges vested in a fire officer shall remain suspended while such fire officer is under suspension from office:Provided that notwithstanding such suspension, such person shall not cease to be a fire officer and shall continue to be subject to the control of same authorities to which he would have been if he had not been under suspension.