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Supreme Court - Daily Orders

Dr. Parveen vs Director General Icfre . on 4 October, 2016

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     ITEM NO.803                             COURT NO.1               SECTION XIV

                                  S U P R E M E C O U R T O F I N D I A
                                          RECORD OF PROCEEDINGS
                                           I.A. No.______/2016
                                                    IN
                                     Civil Appeal No(s). 9179/2016

     DR. PARVEEN                                                      Appellant(s)

                                                   VERSUS

     DIRECTOR GENERAL ICFRE AND ORS.                                  Respondent(s)
     (With interim relief)

     Date : 04/10/2016 This application was mentioned today.

     CORAM :
                            HON'BLE THE CHIEF JUSTICE
                            HON'BLE MR. JUSTICE A.M. KHANWILKAR
                            HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Appellant(s)


     For Respondent(s)
                                      Mr. Maninder Singh, Sr.Adv.(ASG)
                                      Mr. Sanjay Katyal, Adv.
                                      Mr. Kuldip Singh, Adv.

                             UPON hearing the counsel the Court made the following
                                                O R D E R

List the application for vacation of stay within next two weeks before an appropriate Bench.





                         (Ashok Raj Singh)                     (Veena Khera)
                           Court Master                        Court Master




Signature Not Verified

Digitally signed by
ASHOK RAJ SINGH
Date: 2016.10.04
17:05:40 IST
Reason: