Supreme Court - Daily Orders
Dr. Parveen vs Director General Icfre . on 4 October, 2016
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.803 COURT NO.1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. No.______/2016
IN
Civil Appeal No(s). 9179/2016
DR. PARVEEN Appellant(s)
VERSUS
DIRECTOR GENERAL ICFRE AND ORS. Respondent(s)
(With interim relief)
Date : 04/10/2016 This application was mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Appellant(s)
For Respondent(s)
Mr. Maninder Singh, Sr.Adv.(ASG)
Mr. Sanjay Katyal, Adv.
Mr. Kuldip Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the application for vacation of stay within next two weeks before an appropriate Bench.
(Ashok Raj Singh) (Veena Khera)
Court Master Court Master
Signature Not Verified
Digitally signed by
ASHOK RAJ SINGH
Date: 2016.10.04
17:05:40 IST
Reason: