Supreme Court - Daily Orders
Ram Jethmalani And Ors. vs Union Of India And Ors on 23 May, 2014
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IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
INTERLOCUTORY APPLICATION NO.12 OF 2014
IN
WRIT PETITION (CIVIL) NO. 176 OF 2009
Ram Je t h ma lan i and ot hers ..Peti t i o ne rs
versus
Union of Ind ia and ot hers ..Responden ts /
Applican ts
OR D ER
We have heard Mr. Ram Je t h ma lan i- pet i t i o ne r
No.1-in- person and Mr. Mohan Parasaran, learned Solici t o r
General for t he Union of Ind ia.
I.A. No. 12 of 2014 has been filed seeking various
reliefs. However, we are no t incl i ned to en ter ta i n t he
same. Bu t, in t he facts and circu ms ta n ces of t he case, we
extend t he period by one week onl y fro m today for t he
purpose to const i t u t e SIT to ensure comp l iance of t he
judg men t and order dated 1.5.201 4 passed by t h is Cour t.
As suggested by Mr. Ram Je t h ma lan i- pet i t i o ne r No.1-in-
person, we direc t t ha t all t he docu men ts relat i ng to t h is
case shall be kep t in t he safe custod y of t he Secretar y of
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t he Revenue Depar t me n t .
Wit h t hese observat io ns, I.A. No. 12 of 2014
stands disposed of.
..................................J.
[Dr. B.S. CHAUHAN]
NEW DELHI; ..................................J.
MAY 23, 2014. [A.K. SIKRI]
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ITEM NO.1 COURT NO.2 SECTION PIL
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. NO.12 OF 2014 IN WRIT PETITION (CIVIL) NO(s). 176 OF 2009
RAM JETHMALANI & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
( for modification)
Date: 23/05/2014 This IA in Petition was called on for hearing
today.
CORAM :
HON’BLE DR. JUSTICE B.S. CHAUHAN
HON’BLE MR. JUSTICE A.K. SIKRI
[VACATION BENCH]
For Petitioner(s) Mr. Ram Jethmalani, in person
Mr. R.N. Karanjawala, Adv.
Mr. Sandeep Kapur, Adv.
Mr. Ravi Sharma, Adv.
Mr. Pranav Dhesh, Adv.
Ms. P.R. Mala, Adv.
for M/S. Karanjawala & Co.
For Respondent(s) Mr. Mohan Parasaran, SG
Mr. Arijit Prasad, Adv.
Mr. T.A. Khan, Adv.
Mr. Rajiv Nanda, Adv.
Mr. D.L. Chidanand, Adv.
Mr. M.P.S. Tomar, Adv.
for Mr. B.V. Balaram Das,AOR
UPON hearing counsel the Court made the following
O R D E R
The affidavit given by Mr. Ram Jethmalani in the Court today is taken on record.
I.A. No.12 of 2014 in Writ Petition(C) No. 176 of 2009 is disposed of in terms of the signed order.
(Pardeep Kumar) (M.S. Negi )
AR-cum-PS Assistant Registrar
[signed order is placed on the file]