Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(9)] [Section 20] [Entire Act]

State of Odisha - Subsection

Section 20(9)(b) in Orissa Value Added Tax Act, 2004

(b)Are lost due to theft, damage or for any other reason, or