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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Bihar - Subsection

Section 29(1)(d) in Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961

(d)Corresponding new Banks constituted under the Banking Companies (Acquisition and Transfer of Undertaking) Act, 1970.