Section 5(2)(b) in The Indian Forest Service (Initial Recruitment) Regulations, 1966

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Union of India - Subsection

Section 5(2)(b) in The Indian Forest Service (Initial Recruitment) Regulations, 1966

(b)the records of all other eligible officers of the State Forest Service who are not adjudged suitable for inclusion in the list, together with the reasons as recorded by the Board for their non-inclusion in the list; and

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Union of India - Subsection

Section 5(2)(b) in The Indian Forest Service (Initial Recruitment) Regulations, 1966