Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] Union of India - Subsection Section 19(2) in Dock Workers (Safety, Health and Welfare) Scheme, 1961 (2)The Port Authority shall submit for the approval of Inspector plans and site-plan, in duplicate, of the building to be constructed or adapted for use as a canteen.
