Madhya Pradesh High Court
Gokuldas vs Atal Bihari on 2 March, 2017
Cr.R. No. 5458/2013
02.03.2017
Shri S.S. Rajput, learned counsel for the applicant.
Shri Anshu Gupta, learned counsel for respondent No. 1.
Shri R.D. Agarwal, learned Panel Lawyer for respondent No.2/State.
Learned counsel for respondent No. 1 prays for time submitting that arguing counsel Shri Rishikesh Bohre is out of Station.
Prayer is allowed.
Case be listed after three weeks. Interim relief shall continue till the next date of hearing.
(S.K. Awasthi) Judge neetu