Delhi High Court - Orders
Diocese Of Delhi-Cni vs Mr. Deepak Martin Caleb on 22 November, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~55
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.R.P. 46/2022 & CM APPL. 16754/2022
DIOCESE OF DELHI-CNI ..... Petitioner
Through: Mr. Arun Francis and Ms. Veronica
Francis, Advocates
versus
MR. DEEPAK MARTIN CALEB ..... Respondent
Through: Mr. Kunal Tiwari, Advocate
(Through VC)
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 22.11.2023 At request of learned counsel appearing on behalf of the respondent, list on 1st February, 2024.
CHANDRA DHARI SINGH, J NOVEMBER 22, 2023 gs/av Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/11/2023 at 00:22:43