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State of Odisha - Section

Section 514 in The Orissa Municipal Corporation Act, 2003

514. Commissioner to provide for cleaning of streets and removal of refuse.

- For the purpose of securing the efficient cleaning of all streets and premise, the Commissioner shall make adequate arrangement for, -
(i)regular sweeping and cleansing of all streets in the city and removal of the sweeping therefrom; and
(ii)the removal of the contents of all receptacles and depots of the accumulations kept at all places under Section 516 for the temporary deposit of any of the matters specified in that section.