Chattisgarh High Court
Suresh Kumar Rathore & Ors vs C.G.State Electricity Board & Ors on 21 September, 2016
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 3841 of 2009
Suresh Kumar Rathore & Ors. Versus C.G.state Electricity Board & Ors.
21.09.2016 Mr. Adiya Bhardwaj, Advocate for the petitioners.
Mr. Abhishek Sinha, Advocate for the respondents.
Learned counsel for the petitioners prays for and is granted four weeks' time to file rejoinder and to inform this Court whether the petition still survives for consideration or not.
List it after four weeks.
Sd/-
(Manindra Mohan Shrivastava) Judge chandra