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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(1)(b) in Aircraft Rules, 1937

(b)[ the fee prescribed in rule 35, which fee shall be refunded if the application is not granted; and] [Substituted by G.S.R. 1973, dated 5.8.1963.]