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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(5) in The Government Securities Regulations, 2007

(5)After determination of the issue by the office, as directed by the bank under sub-section (3) of section 12 of the Act, the Bank shall give notice in writing to each claimant of the determination so made.