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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(19) in The Stamp Act, 1977 (1920 A. D.)

(19)"Policy of insurance". - "policy of insurance" includes-
(a)any instrument by which one person, in consideration of a premium, engages to indemnify another against loss, damage or liability arising from an unknown or contingent event;
(b)a life-policy, and any policy insuring any person against accident or sickness, and any other personal insurance;