Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Maharashtra - Subsection Section 3(uu) in The Mumbai Municipal Corporation Act, 1888 (uu)[ "area", in relation to the Area Sabha, means an area determined under section 50TU; [Clauses (uu) to (xx) added by Maharashtra 21 of 2009, Section 2 dated 3-7-2009.]
