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Jammu & Kashmir High Court

Inhabitants Of Village Balakote vs Ut Of J&K And Others on 28 January, 2022

Author: Puneet Gupta

Bench: Puneet Gupta

                                                                      Sr. No. 73

        HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                        AT JAMMU
                                (Through Virtual Mode)

                                                  WP (C) No. 624/2021
                                                  CM No. 2849/2021


Inhabitants of Village Balakote                       .....Appellant(s)/Petitioner(s)
Poonch and others


                         Through: Mr. Pir Sajad Khalid, Advocate.


                    Vs

UT of J&K and others                                             ..... Respondent(s)

                         Through: Ms. Pallavi Sharma, Advocate vice
                                  Mr. Ravinder Gupta, AAG.

Coram: HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE

                                      ORDER

28.01.2022 Objections be filed by the next date of hearing.

List on 25.02.2022.

( Puneet Gupta ) Judge Jammu 28.01.2022 Bunty