Supreme Court - Daily Orders
Alagaapuram R. Mohanraj vs Tamil Nadu Legislative Assembly Rep. By ... on 2 December, 2015
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.1-PH COURT NO.5 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 455/2015
ALAGAAPURAM R. MOHANRAJ AND ORS. Petitioner(s)
VERSUS
TAMIL NADU LEGISLATIVE ASSEMBLY
REP. BY ITS SECRETARY AND ANR. Respondent(s)
(office report)
Date : 02/12/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Jaideep Gupta, Sr. Adv.
Mr. Sanjay R. Hegde, Sr. Adv.
Mr. S. Nithin, Adv.
Mr. Prabhu Ramasubramaniam, Adv.
Mr. Babu M, Adv.
Mr. Anil Kumar Mishra-I,Adv.
For Respondent(s) Mr. Shekhar Naphade, Sr. Adv.
Mr. Subramonium Prasad, Sr. Adv.
Mr. B. Balaji,Adv.
Ms. Meha Aggrawal, Adv.
Mr. Muthukishan, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the parties. Arguments concluded. Judgment reserved.
Written submissions, if any, be filed within a week.
(DEEPAK MANSUKHANI) (INDU BALA KAPUR) Signature Not Verified COURT MASTER COURT MASTER Digitally signed by Om Parkash Sharma Date: 2015.12.02 16:15:29 IST Reason: Card of Mr. OP Sharma, AR-cum-PS is being used by Mr. Deepak Mansukhani, Court Master Books referred:
2002(8) SCC 481 1959 Supp.(1) SCR 806 1965 SCR 413 1952 SCR 218 page 236 AIR 1959 SC 395 at page 408 para 26 2006(7) SCC 1 para 298 page 106 1998(4) SCC 626 paras 119 and 137 2007(3) SCC 184 paras 56-59, 126, 160, 161, 277, 318 340, 341, 354, 389