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State of Madhya Pradesh - Section

Section 9 in The M.P. Manoeuvres, Field Firing and Artillery Practice Rules, 1964

9. Submission of programme and list of danger zones to Collector.

- The Officer-in-Command shall, at least ten days before the date notified for the commencement of the manoeuvres or field firing and artillery practice, forward to the Collector, as far as may be possible, the exact programme and the exact areas of such manoeuvres or field firing and artillery practice and the list of the areas to be considered as danger zones.