Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 134 in West Bengal Municipal (Building) Rules, 2007

134. Verandah and Advertising Sign.

— The appearance of all verandahs, advertising sign and similar projection shall be subject to the approval of the Authority. which may demand that such existing structure be altered where necessary at the owner's expense so as to conform harmoniously with the neighbouring area.