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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Kerala - Subsection

Section 28(2)(k) in Abkari Act, 1 of 1077

(k)prohibiting the use of any article which the Government shall deem to be noxious or otherwise objectionable in the manufacture of liquor or of any intoxicating drug;