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State of Rajasthan - Section

Section 78 in The Manual of Departmental Orders

78. Standing Order

No. T/26/341, dated 25-6-1966.It has been noticed that while constructing feeder canals for supplementing inflows in to Irrigation Tanks, no provision is kept for constructing outlets from the feeders which may be able to command some adjacent lands even in an emergency. It is hereby enjoined upon all concerned to provide suitable outlets from the feeders wherever there is a possibility of some lands being directly commanded from them.