In this Act, unless the context otherwise requires,--(a)"Board" means the Board established under section 4;(b)"Chairman" means the Chairman of the Board;(c)"Fund" means the fund referred to in section 19;(d)"member" means a member of the Board and includes the Chairman;(e)"museum" means the Salar Jung Museum together with the Salar Jung Library, declared to be an institution of national importance under this Act;(f)"prescribed" means prescribed by rules made under this Act;(g)"State Government" means the Government of Andhra Pradesh.
