Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 28 in U.P. Revenue Code, 2006 28. Order not to debar from establishing any right of easement. - No order made under this Chapter shall debar any person from establishing such right of easement or customary right as he may claim by a civil suit.
